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AP HC Directs SEC and Gujarala Urban Police to Ensure Free and Fair Election - (12 Nov 2021)

ELECTION

Andhra Pradesh High Court has directed the State Election Commission (SEC) and the Gurajala Urban police to provide adequate protection to ensure free and fair election to the Gurajala Nagar Panchayat scheduled to be held on November 15.

Tags : ANDHRA PRADESH HIGH COURT   ENSURE FREE AND FAIR ELECTION  

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