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Madras HC Directs DVAC to Complete Probe Against Former AIADMK Minister SP Velumani - (11 Nov 2021)

CRIMINAL

Madras High Court has instructed the Directorate of Vigilance and Anti-Corruption (DVAC) to submit within ten weeks, the final report/ charge sheet in corruption probe against former Tamil Nadu Minister SP Velumani, while disposing off two petitions filed against alleged discrepancies in handing out public works contracts of Chennai and Coimbatore Corporations.

Tags : MADRAS HIGH COURT   AIADMK MINISTER SP VELUMANI  

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