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Bombay HC Sets Aside Order Restraining Vijaypat Singhania's Autobiography - (11 Nov 2021)

CIVIL

Bombay High Court has set aside an interim order restraining sale of, An Incomplete Life, the autobiography of former chairman emeritus of the Raymond Group- Dr Vijaypat Singhania.

Tags : BOMBAY HIGH COURT   VIJAYPAT SINGHANIA'S AUTOBIOGRAPHY  

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