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UP Court Convicts Former UP Minister Gayatri Prajapati in Chitrakoot Gang Rape Case - (11 Nov 2021)

CRIMINAL

Special Court in Lucknow, Uttar Pradesh has convicted former Uttar Pradesh minister Gayatri Prajapati and two others in the Chitrakoot Gang Rape Case on 2017.

Tags : SPECIAL COURT IN LUCKNOW   UTTAR PRADESH   CHITRAKOOT GANG RAPE CASE  

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