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Delhi HC Seeks Stand on Plea for Changing Nomenclature of Nurses Working in Private Hospitals - (11 Nov 2021)

LAW OF MEDICINE

Delhi High Court has sought the stand of Centre in a petition seeking change in the nomenclature of Nursing Personnel working in private hospitals at par with the Government Hospitals in the national capital.

Tags : DELHI HIGH COURT   CHANGING NOMENCLATURE OF NURSES  

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