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Delhi HC Dismisses Challenge Against Prohibition on Chhath Puja at Yamuna River Banks - (11 Nov 2021)

CIVIL

Delhi High Court has dismissed a petition challenging the Delhi Government's decision that prohibited devotees to perform Chhath Puja on the banks of River Yamuna after finding no merit in the same.

Tags : DELHI HIGH COURT   PROHIBITION ON CHHATH PUJA AT YAMUNA RIVER BANKS  

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