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Mumbai NDPS Court Orders De-Freezing of Rhea Chakraborty's Bank Account - (11 Nov 2021)

NARCOTICS

Special Narcotic Drugs and Psychotropic Substances Court, Mumbai has allowed de-freezing of her bank accounts subject to certain conditions. The NCB froze Chakraborty's bank accounts & FDs by a notice dated September 16, 2020, after her arrest on September 8, 2020.

Tags : SPECIAL NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES COURT   MUMBAI   RHEA CHAKRABORTHY  

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