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MCA Notifies Deflagging of Disqualified DINs of Directors Post-Demonetization - (11 Nov 2021)

COMPANY

Ministry of Corporate Affairs (MCA) has notified that the Director Identification Numbers (DINs) of Directors found to be disqualified post-demonetization has been deflagged since the restriction was for five years.

Tags : MINISTRY OF CORPORATE AFFAIRS   DISQUALIFIED DINS OF DIRECTORS POST-DEMONETIZATION  

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