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Karnataka High Court Orders Immediate Upgradation of DIMHANS to Higher Psychiatry Centre - (10 Nov 2021)

CIVIL

Karnataka High Court has directed the State Government to upgrade, by March 1, 2022, the Dharwad Institute of Mental Health and Neurosciences (DIMHANS) to a higher psychiatry centre and install and make operational the MRI Machine in the hospital.

Tags : KARNATAKA HIGH COURT   IMMEDIATE UPGRADATION OF DIMHANS  

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