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Delhi High Court Restrains Developer from Using Burj Trademark in Upcoming Projects - (10 Nov 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has restrained a real estate developer from using the trademark Burj in the upcoming projects in a plea filed by Dubai's international hotel chain, Jumeirah Beach Resort LLC, having Burj Al Arab as its flagship hotel.

Tags : DELHI HIGH COURT   USING BURJ TRADEMARK  

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