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Rajasthan HC Stays Arrest Warrant Issued Against Dhir & Dhir Associates' Alok Dhir in SBI Loan Scam - (10 Nov 2021)

CRIMINAL

Rajasthan High Court has stayed an arrest warrant issued against Dhir & Dhir Associates' managing partner and an employee of Alchemist Asset Reconstruction, Alok Dhir in relation to the State Bank of India (SBI) loan scam.

Tags : RAJASTHAN HIGH COURT   DHIR & DHIR ASSOCIATES' ALOK DHIR  

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