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Delhi High Court Seeks Reponse of Delhi Government Regarding Fixing of Liquor Prices - (10 Nov 2021)

CIVIL

Delhi High Court has sought response of the Delhi Government regarding the liquor brands of which MRPs have been fixed under the New Excise Policy as also the remaining brands regarding which such MRPs are yet to be fixed.

Tags : DELHI HIGH COURT   FIXING OF LIQUOR PRICES  

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