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Karnataka High Court Directs SIT to Consider Report of ACP Who Probed Complaint - (10 Nov 2021)

CRIMINAL

Karnataka High Court has directed the Special Investigation Team (SIT) to peruse the report prepared by Assistant Commissioner of Police, MC Kavitha, who probed the complaint in the alleged sex CD scandal case involving former State Minister Ramesh Jarkiholi.

Tags : KARNATAKA HIGH COURT   REPORT OF ACP WHO PROBED COMPLAINT  

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