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Delhi HC Hopes Lieutenant Governor to Take Decision Expediently on Additional Staff Posts - (10 Nov 2021)

SERVICE

Delhi High Court has said that it hopes and expects the Lieutenant Governor to take decision at the earliest on the approval of additional staffing posts, in relation to the project of making Covid bed facility at Indira Gandhi Hospital, in order to ensure that its functioning is not hampered in any manner.

Tags : DELHI HIGH COURT   ADDITIONAL STAFF POSTS  

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