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Delhi High Court Issues Notice on Plea Filed by Accused Shoaib Alam in Judicial Custody - (10 Nov 2021)

CRIMINAL

Delhi High Court has issued notice on a plea filed by an accused namely Shoaib Alam, who has spent over 600 days in judicial custody, in connection with the Ankit Sharma murder case that occurred during the North East Delhi riots.

Tags : DELHI HIGH COURT   PLEA FILED BY ACCUSED SHOAIB ALAM  

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