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Madras HC Allows UOI to Conduct Kishore Vaigyanik Protsahan Yojana Exam in English and Hindi - (10 Nov 2021)

EDUCATION

Madras High Court has allowed the Union of India to conduct Kishore Vaigyanik Protsahan Yojana (KVPY) Exam, 2021 in Hindi and English alone, provided that there will be a prompt commitment from the part of Union to give an undertaking that the talent search exam will be conducted in all regional languages in the years to come.

Tags : MADRAS HIGH COURT   KISHORE VAIGYANIK PROTSAHAN YOJANA EXAM  

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