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Kerala High Court Asks State If Legislation is On The Way to End Orthodox-Jacobite Church Feud - (10 Nov 2021)

CIVIL

Kerala High Court has asked the State if it was proposing to come up with legislation to end the ongoing dispute between Orthodox and Jacobite factions regarding ownership of several Churches in the State.

Tags : KERALA HIGH COURT   ORTHODOX-JACOBITE CHURCH FEUD  

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