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Karnataka HC Extends Interim Order Restraining Police from Taking Coercive Against Dream 11 Founders - (10 Nov 2021)

CRIMINAL

Karnataka High Court has continued its interim order restraining the police from taking any coercive steps against Bhavit Sheth and Harsh Jain, the Founders and Directors of Sporta Technologies Private Limited, which promotes the Dream 11 gaming app.

Tags : KARNATAKA HIGH COURT   COERCIVE AGAINST DREAM 11 FOUNDERS  

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