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Madras High Court Orders Relaxation on COVID-19 Restrictions from November 15 - (10 Nov 2021)

CIVIL

Madras High Court has ordered relaxation of many restrictions that have been in place for long to fight COVID-19. The relaxations would come into force from November 15, according to a notification issued by its Registrar General.

Tags : MADRAS HIGH COURT   RELAXATION ON COVID-19 RESTRICTIONS  

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