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Delhi High Court Seeks Response of SDMC, Delhi Police Over Concretization of Trees - (09 Nov 2021)

ENVIRONMENT

Delhi High Court has sought response of the South Delhi Municipal Corporation as well as the Delhi Police over concretization of hundreds of trees in city's Vasant Vihar area. The Court observed that the municipal corporation allowed the callous affair to fester for years.

Tags : DELHI HIGH COURT   CONCRETIZATION OF TREES  

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