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Kerala HC Upholds Continued Preventive Detention of Accused Rabins Hameed Under COFEPOSA - (09 Nov 2021)

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Kerala High Court has upheld the continued preventive detention of prime accused in the gold smuggling case, Rabins K Hameed under the Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (COFEPOSA).

Tags : KERALA HIGH COURT   PREVENTIVE DETENTION OF ACCUSED RABINS HAMEED  

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