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Delhi Court Disposes Bennett Coleman's Trademark Infringement Suit After Settlement - (09 Nov 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi Court has disposed of a suit filed by Bennett Coleman & Co. Ltd. against entities involved in providing gifts and other accessories on their web portals alleging trademark infringement and use of its mastheads in view of a settlement with the defendants with nominal damages of Re. 1.

Tags : DELHI COURT   BENNETT COLEMAN & CO. LTD.  

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