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NGT Orders Interim Compensation for Environment Damage, Spreading Muck Beyond Allotted Area - (09 Nov 2021)

ENVIRONMENT

National Green Tribunal has directed the project proponent to deposit Rs. 2 Crore as interim compensation for causing environment damage and spreading muck beyond the leased area, in a case pertaining to the alleged illegal mining of dolomite rock by one M/s N.B Minerals Corporation Ltd in Uttarakhand's Pithoragarh area.

Tags : NATIONAL GREEN TRIBUNAL   COMPENSATION FOR ENVIRONMENT DAMAGE  

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