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Delhi High Court Disposes Plea Seeking Directions for Establishment of State Animal Welfare Board - (09 Nov 2021)

ENVIRONMENT

Delhi High Court has directed the Centre to treat as representation a PIL seeking directions for establishment of a State Animal Welfare Board in the national capital for proper supervision, implementation of animals' health as well as public safety.

Tags : DELHI HIGH COURT   ESTABLISHMENT OF STATE ANIMAL WELFARE BOARD  

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