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P&H HC Grants Bail to Person Alleged of Floating Bogus Firms to Facilitate Big Firms to Save GST - (09 Nov 2021)

GOODS AND SERVICES TAX

Punjab and Haryana High Court has granted bail to a person alleged of floating bogus firms to facilitate big firms to save on Goods and Services tax in a fraudulent manner.

Tags : PUNJAB AND HARYANA HIGH COURT   PERSON ALLEGED OF FLOATING BOGUS FIRMS  

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