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Calcutta High Court Directs CBI, SIT To File Additional Status Reports By December 23 - (08 Nov 2021)

CRIMINAL

Calcutta High Court has taken on record the latest status report filed by the Special Investigation Team (SIT) constituted by the Court to investigate cases other than murder, rape and crimes against women that had allegedly taken place post the declaration of the West Bengal assembly elections in May 2021.

Tags : CALCUTTA HIGH COURT   ADDITIONAL STATUS REPORTS  

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