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Allahabad HC Grants Protection from Arrest to The Wire's Siddharth Varadarajan And Ismat Ara - (08 Nov 2021)

CRIMINAL

Allahabad High Court has granted interim protection from arrest to The Wire's founding editor Siddharth Varadarajan and reporter Ismat Ara in connection with a case registered against them for tweeting a report on the death of a protester in New Delhi during the Republic Day incidents as it allegedly mislead people.

Tags : ALLAHABAD HIGH COURT   SIDDHARTH VARADARAJAN AND ISMAT ARA  

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