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P&H HC: Capturing and Posting Injured Turbanless Man's Image Would Hurt Religious Sentiments - (08 Nov 2021)

MEDIA AND COMMUNICATION

Punjab and Haryana High Court has observed that photographing an elderly person in an injured condition without the turban and uploading it for public viewing on a social platform would prima facie amount to hurting the religious feelings, stressing that turban is an essential religious symbol.

Tags : PUNJAB AND HARYANA HIGH COURT   RELIGIOUS SENTIMENTS  

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