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Mumbai Court Extends Sachin Waze's Police Custody Till Nov 13 - (08 Nov 2021)

CRIMINAL

Mumbai Court has extended dismissed policeman Sachin Waze's remand in Mumbai police's custody till November 13, in connection with an extortion case against him, former Mumbai Police Commissioner Param Bir Singh and others.

Tags : MUMBAI COURT   SACHIN WAZE  

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