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Karnataka HC: State To Make Corrections in Website to Enable Uploading of Sale Deeds - (08 Nov 2021)

PROPERTY

Karnataka High Court has directed the State government to make necessary changes/ corrections in the website to enable uploading of registered sale deeds by the registering authorities even in the absence of 11E sketch (Survey Sketch of land issued by the Survey Department) without insisting for production of the same.

Tags : KARNATAKA HIGH COURT   UPLOADING OF SALE DEEDS  

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