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Delhi High Court Dissolves Marriage Between Couple on Grounds of Cruelty - (08 Nov 2021)

FAMILY

Delhi High Court has dissolved marriage between a couple by decree of divorce on the ground of cruelty observing that the husband had viewed his wife as a cash cow on getting a job with Delhi Police without any emotional ties in an appeal filed by a wife challenging the Family Court order after observing neither of the grounds of cruelty or desertion was established by her.

Tags : DELHI HIGH COURT   MARRIAGE BETWEEN COUPLE ON GROUNDS OF CRUELTY  

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