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Ministry of Law and Justice Seeks Stakeholders' Comments on Draft Mediation Bill, 2021 - (08 Nov 2021)

CIVIL

Ministry of Law and Justice has placed the Draft Mediation Bill, 2021 in public domain, seeking feedback and suggestions from all stakeholders. The Bill proposes to bring about a standalone law on Mediation on issues of domestic and international mediation as India is a signatory to the Singapore Convention on Mediation. The Bill also takes into contemplation the international practice of using the terms, conciliation and mediation, interchangeably.

Tags : MINISTRY OF LAW AND JUSTICE   COMMENTS ON DRAFT MEDIATION BILL   2021  

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