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Karnataka HC Directs to Enquire Into Complaints About Unauthorised Statues and Flag Posts - (08 Nov 2021)

CIVIL

Karnataka High Court has directed the Chief Commissioner of Bruhat Bengaluru Mahanagara Palike (BBMP) to enquire into complaints made to it about unauthorised statues and flag posts which are causing any inconvenience to the public or creating any traffic hazard.

Tags : KARNATAKA HIGH COURT   UNAUTHORISED STATUES AND FLAG POSTS  

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