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Kerala High Court Grants Bail to Prime Accused Swapna Suresh And Others - (02 Nov 2021)

CRIMINAL

Kerala High Court has granted bail to the accused, including prime accused Swapna Suresh and Sarith P.S. in the infamous gold smuggling case which had snowballed into a political controversy in the State with a condition to furnish a bail bond of Rs. 25 lakhs and 2 solvent sureties.

Tags : KERALA HIGH COURT   BAIL TO PRIME ACCUSED SWAPNA SURESH  

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