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Orissa High Court Permits Sale and Use of Only Green Crackers During Diwali - (02 Nov 2021)

CIVIL

Orissa High Court has allowed the use and sale of only green crackers during the upcoming festivities pursuant to the prior directions of the Supreme Court in a plea moved by an association of firecracker manufactures called All Odisha Fireworks Dealers Association and Others.

Tags : ORISSA HIGH COURT   SALE AND USE OF ONLY GREEN CRACKERS  

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