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Delhi HC Issues Notice on PIL Filed by Final Year Law Students for Certified Copies of Answer Scripts - (02 Nov 2021)

RIGHT TO INFORMATION

Delhi High Court has issued notice on a public interest litigation filed by two final year law students seeking directions on Guru Gobind Singh Indraprastha University for providing certified copies of answer-scripts to students as per the fee prescribed under the Right to Information Rules, 2012 at candidate's request.

Tags : DELHI HIGH COURT   CERTIFIED COPIES OF ANSWER SCRIPTS  

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