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Kerala High Court Grants Interim Relief to Members Marrying Outside Diocese - (02 Nov 2021)

CIVIL

Kerala High Court has ruled that any member of the Kottayam Archeparchy marrying outside the diocese shall be issued a marriage certificate without insisting on a letter of relinquishment of their membership until the first appellate court decides on the matter.

Tags : KERALA HIGH COURT   MEMBERS MARRYING OUTSIDE DIOCESE  

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