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Andhra Pradesh High Court Directs Taking Down of Abusive Social Media Content - (02 Nov 2021)

MEDIA AND COMMUNICATION

Andhra Pradesh High Court has directed Facebook, Instagram, Twitter and YouTube to take down abusive contents against judges, observing that judge bashing has become a favourite pastime for some.

Tags : ANDHRA PRADESH HIGH COURT   TAKING DOWN OF ABUSIVE SOCIAL MEDIA CONTENT  

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