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NGT Rejects Telangana Plea on Non-Maintainability of Petition Against Work on PRLIS - (02 Nov 2021)

ENVIRONMENT

National Green Tribunal (NGT) has rejected the plea of Telangana that the petition filed by one D. Chandramouleswara Reddy and others of Kadapa district against carrying out of work on Palamuru-Rangareddy Lift Irrigation Scheme (PRLIS) is not maintainable and issued interim orders staying work till the environmental clearance is obtained.

Tags : NATIONAL GREEN TRIBUNAL   PALAMURU-RANGAREDDY LIFT IRRIGATION SCHEME  

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