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Imphal Court Orders Irom Sharmila’s Release From Judicial Custody - (01 Mar 2016)

A court in Imphal has ordered release of Manipuri rights activist Irom Chanu Sharmila, who is on a fast for 15 years demanding repealing of Armed Forces Special Power Act (AFSPA), from judicial custody.

Tags : IMPHAL COURT   IROM SHARMILA  

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