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Tripura High Court Allows MP Abhishek Banerjee's TMC Rally After Police Cancelled Permission - (01 Nov 2021)

CRIMINAL

Tripura High Court gave its nod for the proposed Trinamool Congress proposed 31st October rally to be led by the party's national general secretary Abhishek Banerjee today, after the local police canceled its earlier permission and asked the party to change the venue of its proposed rally.

Tags : TRIPURA HIGH COURT   TMC RALLY  

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