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Allahabad HC Issues Contempt Notice for Violation of Court's Order on Operation of Brick Kilns - (01 Nov 2021)

CONTEMPT OF COURT

Allahabad High Court has issued a contempt notice to the District Magistrate of the Mathura district, Navneet Singh Chahal for his failure to ensure compliance of the Supreme Court as well as the High Court's order on operation of brick kilns in the district.

Tags : ALLAHABAD HIGH COURT   OPERATION OF BRICK KILNS  

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