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Allahabad High Court Grants Bail In Alleged Case of Sex on Marriage False Promise - (01 Nov 2021)

CRIMINAL

Allahabad High Court has granted bail to a man accused of establishing a physical relationship with her on the false pretext of marriage, noting that the alleged rape victim, a 35-year-old widow lady must understand the far-reaching repercussions of having premarital sex with an unknown person.

Tags : ALLAHABAD HIGH COURT   SEX ON MARRIAGE FALSE PROMISE  

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