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Delhi High Court Directs Twitter to Remove Objectionable Content Regarding Hindu Goddess - (01 Nov 2021)

MEDIA AND COMMUNICATION

Delhi High Court has told the social media giant, Twitter to remove certain alleged objectional materials regarding a Hindu Goddess. The Court was of the view that Twitter should respect sentiments of the public as it was doing business for them.

Tags : DELHI HIGH COURT   OBJECTIONABLE CONTENT REGARDING HINDU GODDESS  

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