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Madras HC Issues Notice on Plea Challenging Disproportionate Reservation For In-Service Doctors - (01 Nov 2021)

SERVICE

Madras High Court has issued notice in a petition challenging the extent of reservation granted to in-service doctors under the prospectus for admission to post-graduate degree or diploma courses in Tamil Nadu government medical colleges and government sets in self-financing medical colleges affiliated to the Tamil Nadu Dr MGR Medical University for the 2021-22 session.

Tags : MADRAS HIGH COURT   RESERVATION FOR IN-SERVICE DOCTORS  

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