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Allahabad High Court Denies Bail to Person Accused of Gang-Rape of Girlfriend - (01 Nov 2021)

CRIMINAL

Allahabad High Court has denied bail to a person accused of gang-raping his girlfriend, along with three other persons noting that he (boyfriend of the victim) remained silent spectator when co-accused persons were brutally sexually assassinating his beloved in front of him.

Tags : ALLAHABAD HIGH COURT   GANG-RAPE OF GIRLFRIEND  

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