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Meghalaya HC Issues Notice on PIL Plea Alleging Non-Availability of Modern Cancer Care Facilities - (01 Nov 2021)

CIVIL

Meghalaya High Court has issued notice to the Union of India and State Government on a Public Interest Litigation (PIL) plea filed alleging inordinate delay on the part of the respondents in establishing comprehensive and modern cancer care facilities in the State of Meghalaya.

Tags : MEGHALAYA HIGH COURT   NON-AVAILABILITY OF MODERN CANCER CARE FACILITIES  

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