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CBDT Notifies MP, Chandigarh Pollution Control Board Eligible for Income Tax Exemption - (01 Nov 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has notified the Madhya Pradesh and Chandigarh Pollution Control Board, Gujarat State Aids Control Society eligible for Section 10(46) Income Tax Exemption of Income Tax Act, 1961.

Tags : CENTRAL BOARD OF DIRECT TAXES   INCOME TAX EXEMPTION  

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