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Delhi Court Issues Summons to Republic Media and Chief Editor in Defamation Suits - (29 Oct 2021)

MEDIA AND COMMUNICATION

Delhi Court has issued summons to Republic Media, Arnab Goswami, its chief editor working with the channel and News Broadcasters Standards Association in a defamation suit filed by Popular Front of India over a news report concerning Assam's Darrang firing incident.

Tags : DELHI COURT   SUMMONS TO REPUBLIC MEDIA AND CHIEF EDITOR  

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