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MP HC Directs to Conduct Inquiry Against Public Prosecutor for Giving up Eye Witness - (29 Oct 2021)

CRIMINAL

Madhya Pradesh High Court has directed the Principal Secretary, Law and Legislative Affairs/District Magistrate, Bhind to conduct an inquiry against a Public Prosecutor who gave up an important eye witness/father of the deceased in a murder trial.

Tags : MADHYA PRADESH HIGH COURT   INQUIRY AGAINST PUBLIC PROSECUTOR  

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